MEGHALAYA LEGISLATIVE ASSEMBLY
GOVERNMENT BILLS
1998 - 2002
__________
GOVERNMENT BILLS - 2000
BUDGET SESSION - 2000
| SL. NO. |
Title of Bills. |
Introduced by and date of Introduction. |
Date of consideration and passing. |
No. of Acts and date of Assent by Governor/President. |
| 1. |
The Meghalaya Appropriation (No.I) Bill, 2000. |
Shri A.H. Scott Lyngdoh Minister i/c Finance, 27.3.2000. |
27.3.2000. |
Meghalaya Act No.3 of 2000, Dt. 28.3.2000, Governor's Assent. |
| 2. |
The Meghalaya Appropriation (Vote-on-Account) Bill, 2000. |
Shri A.H. Scott Lyngdoh Minister i/c Finance, 28.3.2000. |
28.3.2000. |
Meghalaya Act No.4 of 2000, Dt.30.3.2000, Governor's Assent. |
| 3. |
The Meghalaya Sales Tax (Amendment) Bill 2000. |
Shri S.S. Lyngdoh, Minister i/c Taxation, 28.3.2000. |
13.4.2000 |
Meghalaya Act No.6 of 2000, Dt. 11.5.2000, Governor's Assent. |
| 4. |
The Meghalaya Lokayukta Bill, 2000. |
Shri E.K. Mawlong, Chief Minister, 28.3.2000. |
13.4.2000 |
Meghalaya Act No.4 of 2000, Dt. 7.2.2001 Assent by Governor Dt.15.2.2002 Assent by President.. |
| 5. |
The Meghalaya Legislator Salaries and Allowances (Amendment) Bill, 2000. | Shri H.B. Dan, Minister i/c Parliamentary Affairs, 28.3.2000. | 13.4.2000 |
Meghalaya Act No.8 of 2000, Dt. 15.5.2000, Governor's Assent. |
| 6. |
The Legislative Assembly of Meghalaya (Members' Pension) (Amendment) Bill, 2000. | Shri H.B. Dan, Minister i/c Parliamentary Affairs,
28.3.2000. |
13.4.2000 |
Meghalaya Act No.9 of 2000, Dt. 15.5.2000, Governor's
Assent. |
| 7. |
The Meghalaya Municipal (Amendment) Bill, 2000. | Smti Roshan Warjri, Minister i/c Urban Affairs, 28.3.2000. |
3.4.2000 | Meghalaya Act No.5 of 2000, Dt. 4.4.2000, Governor's Assent. |
| 8. |
The Meghalaya Motor Vehicle Taxation (Second Amendment) Bill, 2000. | Shri M. Rava, Minister i/c Transport, 3.4.2000. |
13.4.2000. |
Meghalaya Act No.7 of 2000, Dt. 11.5.2000, Governor's Assent. |
RE-ASSEMBLED BUDGET SESSION - 2000
| 9. |
The Meghalaya Amusement and Betting Tax (Amendment) Bill, 2000. | Shri S.S. Lyngdoh, Minister i/c Taxation, 23.6.2000. |
28.6.2000. |
Meghalaya Act No12 of 2000, Dt. 15.7.2000, Governor's Assent. |
| 10. |
The Meghalaya Taxation Laws (Amendment) Bill, 2000. |
Shri S.S. Lyngdoh, Minister i/c Taxation, 23.6.2000. |
28.6.2000. |
Meghalaya Act No11 of 2000, Dt. 5.7.2000, Governor's Assent. |
| 11. |
The Meghalaya Appropriation (No. II) Bill, 2000. |
Shri A.H. Scott Lyngdoh, Minister, i/c Finance, 28.6.2000. |
28.6.2000. |
Meghalaya Act No10 of 2000, Dt. 29.6.2000, Governor's Assent. |
WINTER SESSION - 2000
| 12. |
The Contingency Fund of Meghalaya (Amendment) Bill, 2000. |
Shri A.H. Scott Lyngdoh, Minister, i/c Finance,
15.12.2000. |
15.12.2000. |
Meghalaya Act No13 of 2000, Dt. 20.12.2000, Governor's
Assent. |