MEGHALAYA LEGISLATIVE ASSEMBLY
GOVERNMENT BILLS
1998 - 2002
__________
GOVERNMENT BILLS - 2001
BUDGET SESSION - 2001
| SL. NO. |
Title of Bills. |
Introduced by and date of introduction. |
Date of consideration and passing. |
No. of Act and date of Assent by Governor/President. |
| 1. |
The Meghalaya Appropriation (No.I) Bill, 2001. | Shri A.H. Scott Lyngdoh, Minister i/c Finance, 26.3.2001. |
26.3.2001. |
Meghalaya Act No.1 of 2001 Dt. 28.3.2001, Governor's Assent. |
| 2. |
The Meghalaya Appropriation (Vote-on Account) Bill, 2001. | Shri A.H. Scott Lyngdoh, Minister i/c Finance, 27.3.2001. |
27.3.2001. |
Meghalaya Act No.2 of 2001 Dt. 29.3.2001, Governor's Assent |
| 3. |
The Meghalaya Commercial Crops Development Board (Amendment) Bill, 2001. | Shri A.K. Sangma Minister i/c Soil Conservation,
27.3.2001. |
2.4.2001. |
Meghalaya Act No.3 of 2001 Dt.19.4.2001 Governor's Assent. |
| 4. |
The Meghalaya Prohibition of Manufacturers use and throwing of Low Density Plastic Bag Bill, 2001. | Smti R. Warjri, Minister i/c Urban Affairs, 27.3.2001. |
2.4.001. |
Meghalaya Act No.4 of 2001 Dt.19.4.2001 Governor's Assent. |
RE-ASSEMBLED BUDGET SESSION - 2001
| 5. |
The Meghalaya Appropriation (No. II) Bill, 2001. | Shri A.H. Scott Lyngdoh, Minister i/c Finance, 28.6.2001. |
28.6.2001. |
Meghalaya Act No.5 of 2001 Dt. 29.6.2001, Governor's Assent. |
WINTER SESSION - 2001
| 6. |
The Contingency Fund of Meghalaya (Amendment) Ordinance, 2001. | Layed by Dr. Donkupar Roy, Minister i/c Finance on
7.12.2001. |