MEGHALAYA LEGISLATIVE ASSEMBLY
GOVERNMENT BILLS
1998 - 2002
__________
GOVERNMENT BILLS - 2002
BUDGET SESSION - 2002
| SL. NO. |
Title of Bills. |
Introduced by and date of introduction. |
Date of consideration and passing. |
No. of Act and date of Assent by Governor/President. |
| 1. |
The Meghalaya Appropriation (No. I) Bill, 2002. | Shri A.H. Scott Lyngdoh, Minister i/c Finance, 25.3.2002. |
25.3.2002 . |
Meghalaya Act No.2 of 2002 Dt. 26.3.2002 Governor's Assent. |
| 2. |
The Meghalaya Appropriation (Vote-on Account) Bill, 2002. | Shri A.H. Scott Lyngdoh, Minister i/c Finance, 26.3.2002. |
3.4.2002. |
Meghalaya Act No.3 of 2002 Dt. 28.3.2002 Governor's Assent. |
| 3. |
The Meghalaya Tax On Luxuries (Hotel and Lodging Houses) Amendment Bill, 2002. | Dr. Mukul Sangma, Minister i/c Taxation, 26.3.2002. |
3.4.2002. |
Meghalaya Act No.4 of 2002 Dt. 2.5.2002 Governor's Assent. |
| 4. |
The Meghalaya Mobile Phone Connection Cess Bill, 2002. | Dr. Mukul Sangma, Minister i/c Taxation, 26.3.2002. |
3.4.2002. |
Meghalaya Act No.5 of 2002 Dt. 2.5.2002 Governor's Assent. |
RE-ASSEMBLED BUDGET SESSION - 2002
| 5. |
The Meghalaya Appropriation (No. II) Bill, 2002. | Shri A.H. Scott Lyngdoh, Minister i/c Finance, 28.6.2002. |
26.6.2002 . |
Meghalaya Act No.6 of 2002 Dt. 29.6. 2002 Governor's Assent. |
| 6. | The Legislative Assembly of Meghalaya (Member's Pension) Amendment Bill, 2002. | Shri H. B. Dan, Minister i/c Parliamentary Affairs,
2.7.2002. |
2.7.2002. |
Meghalaya Act No.7 of 2002 Dt.7.8.2002 Governor's Assent. |
| 7. | The Legislative Assembly of Meghalaya (Member's Salaries and Allowances) Amendment Bill, 2002. | Shri H. B. Dan, Minister i/c Parliamentary Affairs,
2.7.2002. |
2.7.2002. |
Meghalaya Act No.8 of 2002 Dt.7.8.2002 Governor's Assent. |
| 8. | The Legislative Assembly of Meghalaya (Member's Family Pension) Amendment Bill, 2002. | Shri H. B. Dan, Minister i/c Parliamentary Affairs,
2.7.2002. |
2.7.2002. |
Meghalaya Act No.9 of 2002 Dt.7.8.2002 Governor's Assent. |