SL. NO.

Title of Bills.

Introduced by and date of Introduction.

Date of consideration and passing.

No. of Acts and date of Assent by Governor/President.

1.

The Meghalaya Appropriation (No. I) Bill, 2003.

Dr. Donkupar Roy,
Dy. Chief Minister I/c Finance.
25.03.03.

25.03.03.

Meghalaya Act No. I of 2003, Dt. 27.3.03, Governor's Assent.

2.

The Meghalaya Essential Services Maintenance (Amendment) Bill, 2003.

Shri D. D. Lapang,
Chief Minister.
25.03.03

28.03.03

Meghalaya Act No. 3 of 2003, Dt. 1.6.03, Governor's Assent.

3.

The Meghalaya Value Added Tax Bill, 2003.

Dr. Mukul Sangma,
Minister
25.03.03

28.3.03

4.

The Meghalaya Appropriation (Vote on Account) Bill, 2003.

Dr. Donkupar Roy,
Dy. Chief Minister I/c Finance
28.03.03

28.03.03

Meghalaya Act No. 2 of 2003, Dt. 01.04.2003, Governor's Assent.

RE-ASSEMBLED BUDGET SESSION - 2003

5.

The Meghalaya Co-operative Societies (Amendment) Bill, 2003.

Shri C. Pyngrope
Minister I/c Co-operation.
20.06.03

01.07.03

Meghalaya Act No. 6 of 2003,
Governor's Assent.

6.

The Meghalaya Preventive Detention (Amendment) Bill, 2003.

Shri D. D. Lapang,
Chief Minister
20.06.03

01.07.03

Meghalaya Act No. 5 of 2003,
Governor's Assent.

7.

The Meghalaya Appropriation (No. II) Bill.

Dr. D. Roy,
Finance Dy. Chief Minister
27.06.03

27.06.03

Meghalaya Act No. 4 of 2003
Governor's Assent.

8.

The Contingency Fund of Meghalaya (Amendment) Bill, 2003.

Dr. D. Roy,
Finance Dy. Chief Minister
17.12.03

19.12.03