GOVERNMENT BILLS
BUDGET SESSION - 2004
| SL. NO. |
Title of Bills. |
Introduced by and date of Introduction. | Date of consideration and passing. | No. of Acts and date of Assent by Governor/President. |
|
1. |
The Meghalaya Appropriation (Vote on Account) Bill, 2004. |
Dr. Donkupar Roy, Dy. Chief Minister I/c Finance. 01.03.04. |
01.03.04 |
Meghalaya Act No. 2 of 2004, Dt. 8.3.2004, Governor's
Assent. |
|
2. |
The Meghalaya Shops & Establishment, Bill, 2004. |
Shri S. Nongrum Minister I/c Labour 01.03.04 |
05.03.04 |
Meghalaya Act No. 4 of 2004, Dt. 02.04.04, Governor's Assent. |
|
3. |
The Meghalaya Appropriation (No. I) Bill, 2004. |
Dr. D. Roy, Dy. Chief Minister, I/c Finance. 03.03.04 |
03.03.04 |
Meghalaya Act No. 3 of 2004, Governor's Assent. |
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4.
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The Meghalaya Appropriation (No. II) Bill, 2004. |
Dr. Donkupar Roy, Dy. Chief Minister I/c Finance 22.06.04 |
22.06.04 |
Meghalaya Act No. 5 of 2004, Dt. 25.06.04 Governor's Assent. |
|
5. |
The Meghalaya Town And Country Planning (Amendment) Bill,
2004. |
Shri F. Lyngdoh Minister I/c Urban Affairs 11.6.04 |
23.06.04 |
Meghalaya Act No. 9 of 2004, Dt 28.7.04 Governor's Assent. |
|
6. |
The Meghalaya Prohibition of Manufacture, Sale, Use and Throwing of Low Density Plastic bags (Amendment) Bill, 2004. | Shri F. Lyngdoh Minister I/c Urban Affairs 11.06.04 |
23.06.04 |
Meghalaya Act No. 6 of 2004, Dt. 23.07.04 Governor's Assent. |
|
7. |
The Legislative Assembly of Meghalaya (Members Salaries and
Allowances) Amendment Bill, 2004. |
Shri J. D. Rymbai, Minister I/c Parliamentary Affairs 14.06.04 |
23.06.04 |
Meghalaya Act No.7 of 2004, Dt. 30.7.04 Governor's Assent. |
|
8. |
The Legislative Assembly of Meghalaya (Members' Family
Pension) (Amendment Bill), 2004. |
Shri J. D. Rymbai, Minister I/c Parliamentary Affairs, 14.06.04 |
23.06.2004 |
Meghalaya Act No.8 of 2004, Dt. 30.07.04 Governor's Assent. |
|
9. |
The Meghalaya Tax (On Luxuries) Bill, 2004. |
Shri J. D. Rymbai, Minister I/c Taxation (ERTS) 16.06.04 |
23.06.2004 |
Meghalaya Act No.1 of 2005, Dt. 04.01.05. |
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10. |
The Meghalaya State Language Bill, 2004. |
Dr. D. D. Lapang, Chief Minister 20.12.04. |
18.04.05 |
Meghalaya Act No.10 of 2005, Dt. 01.05.05. |
|
11. |
The Contingency Fund of Meghalaya (Amendment Bill), 2004. |
Dr. Donkupar Roy, Deputy Chief Minister 20.12.04 |
18.04.05 |
Meghalaya Act No.6 of 2005, Dt. 29.04.05 |
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12. |
The Meghalaya Transfer of land (Regulation) Amendment Bill, 2004. | Dr. Donkupar Roy, Deputy Chief Minister 20.12.04 |
Referred to Select Committee. |
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