MEGHALAYA LEGISLATIVE ASSEMBLY
BUDGET SESSION
LIST OF BUSINESS FOR
FRIDAY, MARCH 5, 2004.
GOVERNMENT BUSINESS
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1. |
QUESTIONS. |
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2. |
Debate on Governor’s Address (upto 11.30A.M.) |
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3. |
SHRI D.D.LAPANG, Chief Minister to reply to the debate on Governor’s Address. |
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4.(a) |
SHRI S. NONGRUM, Minister in-charge, Labour to move that the Meghalaya Shops and Establishment Bill, 2003 be taken into consideration. |
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.(b) |
Consideration of Meghalaya Shops and Establishment Bill, 2003 clause by clause. |
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5. |
SHRI S. NONGRUM, Minister in-charge, Labour to move that the Meghalaya Shops and Establishment Bill, 2003 be passed. |
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6. |
Prorogation/Adjournment. |
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Shillong: The 5th March, 2004. |
N.S.T. KHONGJI, Secretary, Meghalaya Legislative Assembly. |
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