MEGHALAYA LEGISLATIVE ASSEMBLY

1.

The Speaker to announce the Report of the Business Advisory Committee under Rule 230.

SHRI J.D. RYMBAI, Minister in-charge Parliamentary Affairs to move :

       "That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of business for the current Session"

The Speaker to announce the name of Members nominated by him to the Panel of Chairmen under Rule 9 (1).

SHRI D.D. LAPANG, Chief Minister in-charge Industries to lay the Annual Reports of Mawmluh Cherra Cements Ltd for the year ending 31.3.2003.

SHRI R. L. TARIANG, Minister, Power to lay the Annual Financial Statement (Budget Estimates) of the MeSEB for 2004-1005.

SHRI M.N. MUKHIM, Minister, Public Health Engineering to lay the Annual Report of Meghalaya State Pollution Control Board for the years 1994-1995 to 2001-2002.

SHRI SING MULIEH,  Minister, Forest to lay the Notifications of Forest Development Agencies & Joint Forest Management.

SHRI R.L. TARIANG, Minister, Power to lay the Annual Statement of Accounts of the Meghalaya State Electricity Board for the year 2002-2003.

DR. DONKUPAR ROY, Minister, Finance to lay the Report of the Comptroller and Auditor General of India for the year ended 31st March, 2003.

SHRI FRIDAY LYNGDOH, Minister, Urban Affairs to beg leave to introduce "The Meghalaya Town and Country Planning (Amendment) Bill, 2004."

If leave be granted to introduce the Bill.

SHRI FRIDAY LYNGDOH, Minister, Urban Affairs to beg leave to introduce "The Meghalaya Prohibition of Manufacture, Sale, Use and Throwing of Low Density Plastic Bags (Amendment) Bill, 2004."

If leave be granted to introduce the Bill.

DR. DONKUPAR ROY, Minister, Finance to present the Budget Estimates, 2004-2005 (Revised)

Obituary References.