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1. |
Q U E S T I O N |
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| 2. (a) |
SHRI J.D. RYMBAI, Minister in-charge Parliamentary Affairs to beg leave to introduce The Legislative Assembly of Meghalaya (Members' Salaries and Allowances) Amendment Bill, 2004. |
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| (b) |
If leave be granted, to introduce the Bill. |
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| 3. (a) |
SHRI J.D. RYMBAI, Minister in-charge Parliamentary Affairs to beg leave to introduce The Legislative Assembly of Meghalaya (Members' Family Pension) (Amendment) Bill, 2004. |
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| (b) |
If leave be granted, to introduce the Bill. |
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| 4. |
General discussion on the Budget. |
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| Shillong : | |||||
| The 11th June, 2004. | |||||
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