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1. |
Q U E S T I O N |
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| 2. (a) |
SHRI J.D. RYMBAI, Minister in-charge Excise, registration, Taxation and Stamps to beg leave to introduce The Meghalaya Tax (on Luxuries) Bill, 2004. |
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| (b) |
If leave be granted, to introduce the Bill. |
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| 3. |
General discussion on the Budget (upto 1.00 P.M.) |
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| 4. |
Reply of Minister, Finance to the Budget and discussion. |
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|
N.S.T. KHONGJI |
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| Shillong : |
Secretary, |
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| The 15th June, 2004. |
Meghalaya Legislative Assembly |
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