1.

Address by the Governor under Article 176 of the Constitution of India.

2

The Speaker to announce the Report of the Business Advisory Committee under rule 230

3.

Shri J.D.Rymbai, Minister in-charge Parliamentary Affairs to move;-

“That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of business for the current session”.

4.

The Speaker to announce the names of the members nominated by him to the panel of Chairman under Rule 9(1).

5.

Obituary References.

Shillong:

The 26^th Feb, 2004.