MEGHALAYA LEGISLATIVE ASSEMBLY

BUDGET SESSION, 2005

LIST OF BUSINESS FOR

TUESDAY, APRIL 5, 2005.

GOVERNMENT BUSINESS

1.

QUESTIONS.

2.

SHRI P.T. SAWKMIE, MLA to call the attention of the Minister in-charge Home (Police) under Rule 54 (1) of the rules of Procedure and Conduct of Business to the news item published in ‘Mawphor’ Dt.16.3.2005 under the caption “Shah rahbor u Samla ialeh eksam class XII na St. Edmund’s College”.
   

3.

 

General discussion on the Budget.

 

Shillong:
April 4, 2005.

W.M. Rymbai,
Secretary,
Meghalaya Legislative Assembly.