1.

The Speaker to announce the Report of the Business Advisory Committee under Rule 230.

2.

SHRI J.D. RYMBAI, Minister in-charge Parliamentary Affairs to move :

"That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of business for the current Session"

3.

The Speaker to announce the name of Members nominated by him to the Panel of Chairmen under Rule 9 (1).

4.

DR. DONKUPAR ROY, Deputy Chief Minister, Education to lay the Meghalaya Board of School Education (Amendment) Ordinance 2005.

5.

DR. D. D. LAPANG, Chief Minister in-charge Industries to lay the Annual reports of Mawmluh Cherra Cements Ltd. for the year 2003- 2004.

6.

DR. DONKUPAR ROY, Deputy Chief Minister, Finance to lay the Reports of the Comptroller and Auditor General of India for the year ended 31st March, 2004.

7.

DR. DONKUPAR ROY, Deputy Chief Minister, Power to lay the Annual Administrative Report of the Me. SEB for 2000-2001.

8.

DR. DONKUPAR ROY, Deputy Chief Minister, Power to lay the Annual Statement of Accounts of the Meghalaya Board for the year 2003-2004.

9.

Obituary References.