Meghalaya Legislative Assembly

MEGHALAYA LEGISLATIVE ASSEMBLY

BUDGET SESSION

LIST OF BUSINESS FOR

THURSDAY, MARCH 17, 2005.

PRIVATE MEMBERS’ BUSINESS

1.	QUESTIONS.
2.	SHRI B.G. MOMIN, MLA to raise Half-an hour discussion under Rule 49(1) of the Rules of Procedures and conduct of Business on matter arising out of reply to Starred Question No. 2 Dt. 14-3-2005.
3.	Motions.

Shillong:
The 16^thMarch, 2005.

^{W.M.Rymbai,

Secretary,

Meghalaya Legislative Assembly.}