Meghalaya Legislative Assembly

MEGHALAYA LEGISLATIVE ASSEMBLY

BUDGET SESSION, 2005

LIST OF BUSINESS FOR

TUESDAY, MARCH 22, 2005.

PRIVATE MEMBERS’ BUSINESS

1.	QUESTIONS.
2.	Shri Manas Choudhuri, MLA to call the attention of the Minister in-charge Home(Police) under Rule 54(1) of the Rules of Procedures and Conduct of Business to the news item published in the Shillong Times Dt.10.3.05 under the Caption “Karbi Militants loot Jaintia Hills Village”.
3.	Motions.

Shillong:
The 21^thMarch, 2005.

^{W.M.Rymbai,

Secretary,

Meghalaya Legislative Assembly.}