1.

QUESTIONS.

2.

SHRI P.M. SYIEM, MLA to call the attention of the Minister in-charge Secretariat Administration under Rule 54 (1) of the Rules of Procedure and Conduct of Business to the news item published in ‘Mawphor’ Dt. 8-3-05 under the caption “Hap sangeh eksamin MPSC bym iahap ki jingkylli”.

3.

General discussion on the Budget.