PRIVATE MEMBERS' BUSINESS

1.

Q U E S T I O N S.

2.

Shri P.T. SAWKMIE, MLA to call the attention of the Minister, Home (Police) under Rule 54(1) of the Rule of procedure and conduct of Business to the news item published in Mawphor Dt. 2.6.06 under the caption" Yn bishar ka Sorkar shuwa ban pynmih result kam Pulit".

3.

R E S O L U T I O N S .

4.

M O T I O N S.