1.

The Speaker to announce the Report of the Business Advisory Committee under Rule 230.

2.

SHRI R. G. LYNGDOH, Minister in-charge Parliamentary Affairs to move:

"That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of business for the current Session".

3.

The Speaker to announce the name of Members, nominated by him to the Panel of Chairman under Rule 9 (1).

4.

DR. DONKUPAR ROY, Deputy Chief Minister in-charge Finance to lay the Meghalaya Fiscal Responsibility and Budget Management (Amendment) Ordinance, 2006.

5.

Dr. DONKUPAR ROY, Deputy Chief Minister in-charge Power to lay the Annual Statement of Accounts of Meghalaya State Electricity Board for 2004-2005.

6.

SHRI J. D. RYMBAI, Chief Minister in-charge Industries to lay the Annual Accounts and Reports of the Meghalaya Bamboo Chips Ltd for 2002-2003.

7.

SHRI E. D. MARAK, Minister in-charge Health to lay the Meghalaya State Pharmacy Council Rules, 2006.

8.

DR. DONKUPAR ROY, Deputy Chief Minister in-charge Finance to lay the Meghalaya Fiscal Responsibility and Budget Management Rules, 2006.

9.

1. SHRI J. D. RYMBAI, Chief Minister in-charge Taxation to beg leave to introduce the Meghalaya Amendments and Betting Tax (Amendment) Bill, 2006:

2. if leave be granted to introduce the Bill.

10.

1. DR. DONKUPAR ROY, Deputy Chief Minister, in-charge Finance to beg leave to introduce the Meghalaya Fiscal Responsibility and Budget Management (Amendment) Bill, 2006;

2. if leave be granted to introduce the Bill.

11.

Obituary Reference.

Shillong :

W.M. Rymbai,

The 7th December, 2006.

Secretary,

Meghalaya Legislative Assembly.