Meghalaya Legislative Assembly

MEGHALAYA LEGISLATIVE ASSEMBLY

WINTER SESSION

LIST OF BUSINESS FOR

MONDAY, DECEMBER 11^th, 2006

PRIVATE MEMBER'S BUSINESS

1.	Questions
2.	Shri P.M. SYIEM , MLA to call the attention of the Minister Industries under Rule 54 (1) of the Rules of Procedure and Conduct of Business to the news item published in "Mawphor" Dt. 17.11.06 under the caption "Ieng pyrshah bad rah lama iong ki Nongtrei MCCL ha jingrakhe 40 snem ka Karkhana".
3.	Pending Motion
4.	Motions.

Shillong	W.M. RYMBAI
December 8, 2006	*Secretary,*
	Meghalaya Legislative Assembly.