Meghalaya Legislative Assembly

MEGHALAYA LEGISLATIVE ASSEMBLY

BUDGET SESSION 2006

LIST OF BUSINESS FOR -

MONDAY, MARCH 20^th, 2006.

	GOVERNMENT BUSINESS
1.	Questions.
2.	Shri P.T. SAWKMIE, MLA to call the attention of the Minister, Home (Police) under Rule 54(1) of the Rules of Procedure and Conduct of Business to the news item published in The Shillong Times Dt.7.3.06 under the caption 'Plea for early completion of Probes'.
3.	Debate on Governor's Address.

	W. M Rymbai,
Shillong,	Secretary,
The 18th March, 2006	Meghalaya Legislative Assembly