PRIVATE MEMBER'S BUSINESS

1.

Questions.

2.

Shri MANAS CHOUDHURY, MLA to call the attention of the Minister in-charge, Home under Rule 54(1) of the Rules of Procedure and Conduct of Business to the news item published in 'The Shillong Times' Dt.9.3.2006 under the caption "State Government awaits Defence clearance".

3.

Motions.

4.

Resolutions.