PRIVATE MEMBERS' BUSINESS

1.

Q U E S T I O N S.

2.

Dr. Friday Lyngdoh, Minister in-charge Forests & Environment to lay a statement under Rule 55 of the Rules of Procedure and Conduct of Business pertaining to starred Question No. 27 Dt. 23.03.06.

3.

Shri Kyrmen Susngi, Minister incharge Agriculture to lay a statement under Rule 55 of the Rules of Procedure and Conduct of Business pertaining to Starred Question No. 22 Dt. 23.03.06.

4.

R E S O L U T I O N S .

5.

M O T I O N S.

6.

Shri Manas Chaudhuri, MLA to raise a discussion under Rule 50 of the Rules of Procedure and Conduct of Business to the news item published in 'The Shillong Times' under the caption "Children of non-tribal father cannot claim ST status: Dt. 16.02.06.

7.

Prorogation / Adjournment.

Addendum to the List of Business for Tuesday, March 28, 2006.

1. Dr. Donkupar Roy, Deputy Chief Minister to lay a statement under Rule 55 of the Rules of Procedure and Conduct of Business pertaining to Starred question No. 3 Dt. 20th March, 2006.
2. Dr. Donkupar Roy, Deputy Chief Minister to request for extension of time to submit the report of the Select Committee on the Meghalaya Transfer of Land (Amendment) Bill, 2005 till the next Session.