PRIVATE MEMBERS' BUSINESS

1.

Q u e s t i o n s.

2.

Shri M. Rava, MLA to call the attention of the Minister, Power under Rule 54 (1) of the Rule of Procedure and Conduct of Business to the news item published in 'The Meghalaya Guardian' Dt.5.3.07 under the caption "MSEB guest house at Nangalbira lies in ruins"

3.

P e n d i n g M o t i o n.

4.

O t h e r M o t i o n s.

5.

R e s o l u t i o n.

B. Rajee,

Shillong,

Additional Secretary,

The 31st March, 2007

Meghalaya Legislative Assembly