PRIVATE MEMBERS' BUSINESS

1.

Q u e s t i o n s.

2.

Shri. M. Chaudhuri, MLA to call the attention of the Minister, Home (Police) under Rule 54 (1) of the Rule of Procedure and Conduct of Business
Forest
to the news item published in 'The Shillong Times" Dt.19th & 20th Feb., under the caption "Militants all out against timber smuggling" and "Forest

staff lack equipment to check timber felling".

3.

R e s o l u t i o n.

4.

M o t i o n s.

W. M. Rymbai,

Shillong,

Secretary,

The 3rd March, 2007

Meghalaya Legislative Assembly