MEGHALAYA LEGISLATIVE ASSEMBLY

MEGHALAYA LEGISLATIVE ASSEMBLY

AUTUMN SESSION

LIST OF BUSINESS FOR -

FRIDAY, OCTOBER 12, 2007.

	GOVERNMENT BUSINESS
1.	The Speaker to announce the Report of the Business Advisory Committee under Rule 230.
2.	SHRI R. G. LYNGDOH. Minister in-charge Parliamentary Affairs to move : "That this House agrees to the allocation of time proposed by the Business Advisory Committee in regard to the various items of business for the current session".
3.	The Speaker to announce the names of the Members nominated by him to the Panel of Chairman under Rule 9(1).
4.	Dr. DONKUPAR ROY, Deputy Chief Minister in-charge Finance to lay the Meghalaya Protection of Interest of Depositors (in financial Establishments) Rules - 2007.
5.	Dr. DONKUPAR ROY, Deputy Chief Minister in-charge Law to lay the Amendment of Meghalaya Legal Service Authority Rule 1998.
6.	Dr. DONKUPAR ROY, Deputy Chief Minister in-charge Law to lay the Amendment of Rule 12 of the Meghalaya State Legal Service Authority (Amendment) Rule, 2004.
7.	Dr. Mukul Sangma, Deputy Chief Minister in-charge Election to lay the Delimitation of Parliamentary and Assembly Constituencies in the State of Meghalaya.
8.	Dr. Mukul Sangma, Deputy Chief Minister in-charge Information and Public Relations to lay the First Report of the State information Commission of the year 2006.
9.	Dr. Mukul Sangma, Deputy Chief Minister in-charge Information and Public Relations to lay the Right to information (Appeal and Procedures of the State Information Commission) 2007.
10.	Smti Deborah C. Marak, Minister in-charge Transport to lay the Audit Report and certificate on the Annual Accounts of Meghalaya Transport Corporation for the year ending 31st March, 2007.
11.	Shri Charles Pyngrope, Minister in-charge Co-operation to lay the Annual Report and Accounts of Meghalaya State Ware Housing Corporation for the year 2004-2005.
12.	Obituary Reference.

	W. M Rymbai,
Shillong,	Secretary,
October 11, 2007	Meghalaya Legislative Assembly