MEGHALAYA LEGISLATIVE ASSEMBLY
LIST OF BUSINESS FOR
TUESDAY, MARCH 11, 2008.
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GOVERNMENT BUSINESS |
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1. |
The Secretary to place on the Table of the House the Election Commissions Notifications No.308/MEG-LA/2008, dt. 8th March, 2008, Constituting the Eighth Meghalaya Legislative Assembly. |
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2. |
The Secretary to announce the orders of the Governor under clause (1) of Article 180 and Article 188 of the Constitution of India. |
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3. |
Two minutes silence. |
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4. |
Subscribing of oath or affirmation by Members. |
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5. |
Adjournment. |
| W. M Rymbai, | |
| Shillong, | Secretary, |
| The 10th March, 2008 | Meghalaya Legislative Assembly |