MEGHALAYA LEGISLATIVE ASSEMBLY
BUDGET SESSION
LIST OF BUSINESS FOR
THURSDAY, APRIL 17, 2008
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PRIVATE MEMBERS’ BUSINESS |
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1. |
Q u e s t i o n s. | |
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2. |
Shri M. M. DANGGO, MLA to call the attention of the Minister in-charge Power under Rule 54 (1) of the Rules of Procedure and Conduct of Business to the news item published in “Shillong Times” dt.20.03.08 under the Caption “Government to wait for panel report on power deals”. |
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3. |
M o t i o n s. |
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W. M. Rymbai, |
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| Shillong, |
Secretary, |
| The 16thApril, 2008. |
Meghalaya Legislative Assembly |
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