Meghalaya Legislative Assembly

MEGHALAYA LEGISLATIVE ASSEMBLY

BUDGET SESSION

LIST OF BUSINESS FOR -

MONDAY, MARCH 24, 2008

	GOVERNMENT' BUSINESS
1.	Address by the Governor under Article 176 of the Constitution.
2.	The Speaker to announce the Report of the Special meeting held on 20^{th March, 2008.}
^3.	^{Shri Paul Lyngdoh, Minister in-charge Parliamentary Affairs to move:“That this House agrees to the allocation of time proposed by the Special Meeting in regard to the various items of business for the current session”}
^4.	^{The Speaker to announce the names of Members nominated by him to the Panel of Chairmen under Rule 9 (1).}
^5.	^{Shri Conrad K. Sangma, Minister in-charge Finance to present the Supplementary Demands for Grants and Supplementary Appropriation for 2007-2008.}
^6.	^{Shri Conrad K. Sangma, Minister in-charge Finance to present the following :}
	^{(1) Appropriation Accounts, 2006-2007.}
	^{(2) Finance Accounts, 2006-2007.}
^7.	^{Obituary Reference.}

	^{W. M. Rymbai,}
^Shillong,	^Secretary,
^{22nd March, 2008.}	^{Meghalaya Legislative Assembly}

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